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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Manipur - Subsection

Section 11(2)(b) in Manipur Lokayukta Rules, 2018

(b)in case of Members of Lokayukta, a panel containing at least three times the number of vacancies advertised, for the consideration of the Selection Committee.