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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Manipur - Subsection

Section 11(2) in Manipur Lokayukta Rules, 2018

(2)The Search Committee shall recommend, -
(a)in case of Chairperson of Lokayukta, a panel of at least five names; and
(b)in case of Members of Lokayukta, a panel containing at least three times the number of vacancies advertised, for the consideration of the Selection Committee.