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[Cites 0, Cited by 0] [Section 199(2)] [Section 199] [Entire Act]

State of Goa - Subsection

Section 199(2)(xxv) in The Goa, Daman And Diu Land Revenue Code, 1968

(xxv)under sub-section (3) of section 74, scale for levy of surcharge and grant of rebate;