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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(2)(iii) in The Bangalore Metro Railway (General) Rules, 2011

(iii)the traffic Controller shall advise the Station Controllers of the adjoining station to which evacuation of passengers from any trains stopped between stations is planned, who shall in turn make suitable arrangement for assisting the evacuation process: