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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(1)(i) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(i)The Comptroller of the University shall be a whole time salaried officer of the University, appointed by the Executive Council from out of a panel of three names of officers belonging to Indian Audit and Accounts by the State Government, on deputation.