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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2)(ii) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

(ii)District Committee concerned where the initial pay is less than [Rs. 300] [Substituted for 'Rs. 160' by Punjab Government Notification No. GSR/PA-3/61/Sections 33, 100 and 115/Amd.(1)/73. dated 26.2.1973.];