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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(2)(d) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(d)to institute degrees, diplomas, charters, certificates and other academic distinctions on the basis of examination, or any other method of evaluation;