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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Manipur - Subsection

Section 24(28) in Manipur International University Act, 2018

(28)The Chancellor, after consultation with the Governing Board, may create new Schools of Studies on any subject or any field and may abolish or restructure the existing Schools of Studies keeping in view the contemporary needs of the local, state, national and international level.