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State of Tamilnadu - Section

Section 1 in The Intimation of Accidents (form and time of Service of Notice) Rules, 2005

1. Short title and commencement.

- [(1) These rules may be called the Intimation of Accidents (Form and Time of Service of Notice) Rules, 2005.] [Substituted, by G.S.R. 529 (E), dated 11.8.2005, w.e.f. 11.8.2005.]
(2)They shall [come into force on the date] [Enforced from 1.1.2005.] of their publication in the official gazette.