Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(2) in The Intimation of Accidents (form and time of Service of Notice) Rules, 2005 (2)They shall [come into force on the date] [Enforced from 1.1.2005.] of their publication in the official gazette.
