Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 275(2)] [Section 275] [Entire Act]

State of Bihar - Subsection

Section 275(2)(b) in The Bihar Municipal Act, 2007

(b)plans for infrastructure development including water-supply, drainage and sewerage, solid waste management, roads, and transport system accessories.