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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in Bihar Technical Staff Selection Commission Rules, 2015

(1)The post of the Chairman of the Commission shall be an officer of Indian Administrative Service in the pay scale not below super time scale whose minimum three years of Service is remain:Provided that retired officers of equivalent eligibility also may be appointed as The Chairman by the General Administration Department of the State Government.