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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(1) in The Orissa Statistics and Economics Service Rules, 1979

(1)A probationer who has passed the examination shall be deemed to have passed it on the last day on which the examination was held or if he has passed the examination by instalments, on the last day of the examination in which he finally passed.