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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(ii) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(ii)A kitchen shall have a minimum height of 2.75 metres except for the portion to accommodate floor trap of the upper floor. It shall have a fire place with a smoke flue or an exhaust fan.