Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Central Silk Board Silkworm Seed Regulations, 2010 (2)The seed cocoons shall be tied in the form of garlands consisting of one hundred cocoons in twenty bunches of five cocoons each and preserved in a hanging position.
