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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1)(iii) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

(iii)Regional Accounts Officer or Assistant Controller, Weights and Measures to be nominated by the Appointing Authority.