Gujarat High Court
M/S Esteem Industries Inc. vs State Of Gujarat on 7 October, 2021
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, Vaibhavi D. Nanavati
C/SCA/6024/2020 ORDER DATED: 07/10/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 6024 of 2020
==========================================================
M/S ESTEEM INDUSTRIES INC.
Versus
STATE OF GUJARAT
==========================================================
Appearance:
MR MIHIR THAKORE SENIOR COUNSEL WITH MR BHUVNESH
GAHLOT(10286) for the Petitioner(s) No. 1
MR VISHVESH A PUJARA(10736) for the Petitioner(s) No. 1
MR AYAAN PATEL, AGP -ADVANCE COPY SERVED TO GOVERNMENT
PLEADER/PP(99) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 1,2
==========================================================
CORAM:HONOURABLE MR. JUSTICE J.B.PARDIWALA
and
HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 07/10/2021
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) 1 We have heard Mr. Mihir Thakore, the learned senior counsel assisted by Mr. Bhuvnesh Gahlot, the learned advocate appearing for the writ applicant and Mr. Ayaan Patel, the learned A.G.P. appearing for the State respondents.
2 Rule, returnable on 18th November 2021. Mr. Ayaan Patel, the learned A.G.P. waives service of notice of rule for and on behalf of the State - respondents.
3 Till further orders, the respondents shall not proceed to pass the final order as proposed vide order dated 21 st September 2021 (Annexure : EE, page : 126). The order passed by the Appellate Committee shall Page 1 of 2 Downloaded on : Sat Oct 09 02:19:12 IST 2021 C/SCA/6024/2020 ORDER DATED: 07/10/2021 remain stayed from its operation till the final disposal of this petition.
4 No Notice now be issued to the respondents as Mr. Patel has already entered his appearance.
(J. B. PARDIWALA, J) (VAIBHAVI D. NANAVATI,J) CHANDRESH Page 2 of 2 Downloaded on : Sat Oct 09 02:19:12 IST 2021