Section 10 in The Professional Examination of Power Engineers for Thermal Generation Regulations, 1988
10.
Whenever the Chairman, O.S.E.B. is satisfied that the operation of any of the regulations causes undue hardship in any particular case, he may dispense with or relax the equipment of that regulation to such extent and subject to such conditions as he may consider necessary for dealing with the case in a just and equitable manner.
