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Union of India - Section

Section 15 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

15. Fees for Assessment of Bus Body Builders.

- The following fees as may be amended by Central Government shall be charged:Fees to be charged
Categoryof Bus Body Builders Feefor Assessment (in Rupees)
  InitialAccreditation Surveillance
A 50000 25000
B 30000 15000
C1 20000 10000
C 20000 10000
D 20000 10000
Annexure BBB-1(See sub-para (2) of para 5)Flow Chart For Accreditation Activities
Application for Accreditation by Bus Body Builder Interaction between
Acknowledgement and Scrutiny of Application (by ZonalAccreditation Board)
Nomination of assessors and Planning of Assessment (by ZonalAccreditation Board)
Assessment of Bus Body Builders by Assessment Team Zonal Accreditation Board and Bus Body Builder
Submission of Assessment Report (By Assessment tea)
Scrutiny of Assessment Report (by Zonal Accreditation Board)
Provisional Accreditation (by Zonal Accreditation Board)
Approval for Accreditation (by National Accreditation Board)
Final issue of Accreditation Certificate (by ZonalAccreditation Board/Secretary)
Annexure BBB-2(See para 6)Organisation Structure For Bus Body Builder Accreditation System
Governmentof India Department of Road Transport and Highways
 
NationalAccreditation Board
Representative (s) of:
- Department of Road Transport and Highways (one Chairman andone member)
- Department of Heavy Industry (one member)
- Chairmen of the Zonal Accreditation Boards - 4
- Society of Indian Automobile Manufacturers, AutomotiveComponents Manufacturers Association-1 each
- Association of State Road Transport Undertakings - 2Including one member from State Transport Undertakings
- Central Institute of Road Transport, Automotive ResearchAssociation of India, Vehicles Research and DevelopmentEstablishment-1 each
- Bus Body Builder Association-2
- Member - Secretary - to be nominated by Department of RoadTransport and Highways
 
ZonalAccreditation Boards (4)
Representative (s) of:
- Head of Transport Departments of one of the StateGovernments (Chairman by rotation)
- Vehicle manufacturers (Society of Indian AutomobileManufacturers) - 2
- The State Transport Undertakings in each state in the Zone-1 each
- Central Institute of Road Transport, Automotive ResearchAssociation of India-1 each
- Bus Body Builder Association - 3
- Component manufacturer (Automotive Components ManufacturersAssociation) -1
Annexure BBB-2A(See para 6)Zonal Accreditation Board and Assessors(See sub-para (2) of para 5)APPLICATION FOR ACCREDITATION OF BUS BODY BUILDERS(For the use of Bus Body Builders)(To be accompanied with the Registration Fee of Rs. 1000/- only [non-refundable] by a D.D. drawn in favour of Zonal Accreditation Board)Section - IPart-1