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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(72) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(72)"User" means a transmission or distribution licensee, a generating company, a person who has set up a captive generating plant or a consumer availing open access, utilizing the transmission system of a transmission licensee or distribution system of a distribution licensee.