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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(2)When the post of the Block Development Officer is vacant, the Additional Block Development Officer shall perform all the duties assigned to the Block Development Officer under these rules.