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State of Jharkhand - Section

Section 5 in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

5. Requirement with respect to name.

(a)Every private educational institution coming under the purview of these rules shall include in its name the word 'play school',
(b)Subject to the provisions of point 5(a) no private play school shall style itself under any name except in accordance with such rules as may be made in this behalf and without the approval of the competent authority.