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[Cites 0, Cited by 0] [Section 11(9)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(9)(ii) in Plant Quarantine (Regulation of Import into India) Order, 2003

(ii)not to transfer or part with or dispose the consignment during the pendency of PEQ except in accordance with a written approval of Inspection Authority.