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State of Jammu-Kashmir - Section

Section 7 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

7. Validity of connection

- If the applicant to whom a water supply connection has been granted fails to get his connection installed within 6 months from the date of grant of connection, such connection shall be deemed to be inoperative and the applicant shall have to apply afresh for getting a water supply connection.