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[Cites 0, Cited by 0] [Section 1(20)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(20)(g) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

(g)He shall assist in maintenance of House-hold Data of Weavers both within and outside Co-operation fold and their economic status.