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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(11) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(11)Adequate accommodation for staff as already been mentioned for Anatomy Department shall be provided. All equipments necessary for running the laboratory and teaching the students as per the stipulations of Medical Council of India shall be provided.
(C)Pathology Department. - The Pathology Department shall have -