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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(2) in The Maharashtra Shops and Establishments Act, 1948

(2)Subject to the provisions of sub-section (1), the [State] [This word was Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may fix later opening or earlier closing hours for different classes of commercial establishments or for different areas or for different periods of the year.