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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(2)The Chairman and members of the ad hoc Committees shall be nominated by the Institute;Provided that the Standing Finance Committee shall include only members of the Institute;Provided further that the number of persons who are not members of the Institute shall not exceed one-fourth of the total membership of each of the other standing or ad hoc committees.