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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(v) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(v)During the period of probation, an employee directly recruited shall be liable to be discharged from service without giving any notice and opportunity and an employee promoted from a lower post to a higher post shall be liable to be reverted to be lower post, if his work and conduct is found unsatisfactory.