Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(2) in Jammu and Kashmir Wakafs Act, 2001 (2)The appointment of the officers (other than the ex officio officers) and other employees, their term of office and conditions of service shall be such, as may be provided by the Regulations.
