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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(a) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(a)Group A, Group B, Group C and Group D posts in the Institute shall correspond to Central Civil Services Group A, Group B, Group C and Group D posts respectively.