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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3)(iii) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(iii)He must not be above the age of 50 on the 1st day of January of the recruitment year concerned.