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[Cites 0, Cited by 1] [Section 30A(5)] [Section 30A] [Entire Act]

State of Odisha - Subsection

Section 30A(5)(b) in Shri Jagannath Temple Act, 1955

(b)sells or offers or exposes for sale any Mahaprasad at any place within the premises of the Temple, other than the place allotted by the Committee for the said purpose; or