Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 65] [Entire Act] Union of India - Section Section 15 in Income Tax Rules, 1962 15. Notice of demand for regular assessment, etc. (1)Subject to the provisions of rules [* * *] 38 and 48A, the notice of demand under section 156 shall be in Form No. 7.(2)Omitted by the IT (Third Amdt.) Rules, 1964.
