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[Cites 0, Cited by 0] [Section 224(1)] [Section 224] [Entire Act]

State of Andhra Pradesh - Subsection

Section 224(1)(e) in Andhra Pradesh Panchayat Raj Act, 1994

(e)doing by any person in the service of Government, of all or any of the aforesaid activities or aiding or conniving at, any such activity in the furtherance of the prospects of the election of a candidate.