Section 42(2)(c) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008
(c)In respect of the Central or the State Government servants borrowed by the Institute, the provisions respectively of rules 20 and 21 of the Central Civil Services (Classification, Control and Appeal) Rules, 1965 shall apply and the Institute shall exercise the functions of the Central or the State Government, as the case may be, for the purpose of the two rules aforesaid.