Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(a) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014 (a)The form of application, the procedure and manner of submitting the application form and the fee required to accompany the application form;
