Himachal Pradesh High Court
M/S Preet Hotels (P) Limited And Another vs . Nhai And Others on 10 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s Preet Hotels (P) Limited and another Vs. NHAI and others CWP No. 945 of 2019 .
10.05.2023 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Het Ram Thakur, Advocate, for the petitioner.
Mr. K.D. Shreedhar, Senior Advocate, with Ms. Shreya Chauhan, Advocate, for respondents No. 1 to 3.
M/s Jitender Sharma, Tejesvi Sharma, Pushpender Jaswal and Baldev Negi, Additional Advocate Generals, with Mr. Gautam Sood, Deputy Advocate General, for respondent No. 2.
Mr. Romesh Verma, Senior Advocate, with Mr. Hitesh Thakur, Advocate, for respondent No. 4.
CWP No. 945 of 2019 & CMP No. 5046 of 2023 Learned Senior Counsel for the petitioners submits that as there is urgency in the matter, the same be heard at an earlier dated. As prayed for, list for consideration on 15th May, 2023.
(Ajay Mohan Goel) Judge May 10, 2023 (bhupender) ::: Downloaded on - 11/05/2023 20:37:35 :::CIS