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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(b) in The West Bengal State Council Of Higher Education Act, 1994.

(b)ex officio members
(i)Secretary, University Grants Commission, or his nominee, not below the rank of a Joint Secretary, University Grants Commission;
(ii)Secretary, Higher Education Department of the Government;
(iii)Secretary, Finance Department of the Government;
(iv)Director of Public Instruction of the Government;
(v)Director of Technical Education of the Government;
(vi)Secretary, Department of Science and Technology of the Government;
(vii)Vice-Chancellors of all Government-aided Universities offering education in humanities, basic sciences, engineering and technical subjects through conventional as well as distance modes; and
(viii)Chairman, West Bengal College Service Commission;