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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(xiii) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

(xiii)It has a well-equipped library containing such number of standard books, on clinical, pre-clinical and Homoeopathy subjects and other literature as may be determined by the Board from time to time.