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NCT Delhi - Section

Section 13 in The Delhi Police (Appointment & Recruitment) Rules, 1980

13. Appointment of Libraries Statistician (Sub-Inspector).

- Selection for direct appointment to the posts of Librarian and Statistician shall be made by the Board of Officers to be nominated by Commissioner of Police under rule 8 of these Rules. No candidate shall be accepted for appointment unless he has been certified as physically fit and of good character for police service. The candidates must further possess qualifications for their respective categories as under:
(a) Age 18-25 years on the date of appointment Relaxable by 5 years for-
    (i) Schedule Castes/Scheduled Tribes and departmentalcandidates.
    (ii) Ex-servicemen as per rules and orders of Governmentissued from time to time.
(b) Health Sound state of health free from defect/deformity/disease.Vision better eye 6/6 without glasses, worse eye 6/36 correctwith glasses upto 6/9. Free from colour blindness.
(c) Qualification  
  A. Librarian (i) Bachelor's degree from a recognised university.
    (ii) Diploma in Library Science from a recognised universityof at least 9 month's duration.
  B. For Statistician (i) Bachelor's degree in Mathematics, science or economicswith one paper in statistics.
    (ii) Working knowledge of Hindi.
(d) Physical Standard A strong flawless physique, free from deformity and colourblindness 6/12 without or with glasses (both eyes).
The Commissioner of Police shall prescribe the details of tests etc., if any, required to be conducted for selecting men for appointment to these posts by means to a standing order.