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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(7)(a) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(a)Secretary may at any time resign from the office, in which case, his resignation will be effective from the date if it is accepted by the Committee,