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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(2)The Hyderabad Growth Corridor Limited or the user fee collecting agency shall permanently display in Telugu, Hindi and English one thousand meters ahead of the toll plaza and 500 meters ahead of the toll plaza.
(i)The amount of fee payable for each class of vehicles and discounts available under Rule 9.
(ii)The categories of vehicles exempted from payment of fee and
(iii)The name address and telephone or contact number of the executing authority or the user fee collecting agency, as the case may be