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[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(15)(15) in AICTE (Open and Distance Learning Education) Guidelines for Institutions - Deemed to be Universities, 2019

15.2.1. Pre-admission counselling for prospective learners to provide information to facilitate them in taking an informed decision on joining a specific programme;