Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Uttar Pradesh - Subsection Section 28(1) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005 (1)There shall be a Head of the Department for each of the departments in the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.].
