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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(7) in The Orissa Mining and Geology Service Rules, 1976

(7)
(a)An officer last confirmed in any post prior to the date of commencement of these rules shall be deemed to have been recruited to that wing of the service to which the post belongs.
(b)If an officer is not confirmed in any post of the service he shall be deemed to have been recruited to that wing of the service to which the post held by him originally in [Group-B] [Substituted vide O.G.No. 4 dated 26.1.2007.] belongs.]
Part-III Method of recruitment to the service