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[Section 84]
[Entire Act]
State of Rajasthan - Subsection
Section 84(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
| Pn | = | Pn-1x [a x (WPIn/WPIn-1) + b x (1+IRC)n-1+ c x (Pdn/Pdn-1)] |
| Where | ||
| Pn | = | Price per ton of biomass for the nth year to be considered fortariff determination |
| Pn-1 | = | Price per ton of biomass for the (n-1)th year to be consideredfor tariff determination.In case of n=1, Pn-1shall be equal toPo. |
| a | = | Factor representing labour cost |
| b | = | Factor representing fuel cost |
| c | = | Factor representing transportation cost |
| IRCn-1 | = | Average Annual Inflation Rate for indexed energy chargecomponent in case of captive coal mine source (in %) to beapplicable for (n-1)th year, as may be specified by CERC for'Payment purpose' as per Competitive Bidding Guidelines |
| Pdn | = | Weighted average price of HSD at 'R' Power Station for nthyear. |
| Pdn-1 | = | Weighted average price of HSD at 'R' Power Station for (n-1)thyear. |
| WPIn | = | Whole sale price index for the month of April of nth year |
| WPIn-1 | = | Wholesale price index for month of April of (n-1)th year. |
| R | = | Any Arbitrary Thermal Power Station near to the Project Site. |