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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(2) in Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999

(2)The Commission may from time to time vary, alter, modify or change the remuneration including the scale of pay, allowances, perquisites and other benefits applicable to any of the posts and/or categories of the officers and employees of the Commission specified in Annexure 'B'.