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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(4)The zone of consideration of persons eligible for promotion shall be as under:-
(i) Number of Vacancies Number of eligible persons to beconsidered
(a) For one vacancy Five eligible persons
(b) For two vacancies Eight eligible persons
(c) For three vacancies Ten eligible persons
(d) For four or more vacancies Three times the number of vacancies.
(ii)Where, the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.
(iii)Where, adequate number of the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be, are not available within the zone of consideration specified above, the zone of consideration may be extended to [seven] [Substituted for 'Five' Vide notification dated 7.4.2003.] times the number of vacancies and the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be, (and not any other) coming within the extended zone of consideration shall also be considered against the vacancies reserved for them.