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[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(7)(b) in The National Green Tribunal (Practices and Procedure) Rules, 2011

(b)where the service is in such manner as the Tribunal may direct under sub-rule (3) such a sum not exceeding the actual charges incurred in effecting the service as may be determined by the Tribunal.